Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 16 in Jammu and Kashmir State Board of School Education Act, 1975 16. Joint Secretary The Board shall appoint one or more Joint Secretaries on such terms and conditions and for such period as the Board may deem fit.
