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[Cites 0, Cited by 0] [Section 73H(16)] [Section 73H] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73H(16)(bb) in The M.P. Factories Rules, 1962

(bb)from a building or structure other than a leading platform to the centre of the nearest track, half the overall width of the widest wagon of that guage, plus the width of its door when opened outward, plus 1.5 metres;