Supreme Court - Daily Orders
M/S Savitri Shrimps vs Godrej Agrovet Limited on 18 January, 2023
Bench: V. Ramasubramanian, B.V. Nagarathna
1
ITEM NO.3 COURT NO.14 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 740-742/2022
M/S SAVITRI SHRIMPS & ORS. Petitioner(s)
VERSUS
GODREJ AGROVET LIMITED Respondent(s)
IA No. 178705/2022 - STAY APPLICATION
Date : 18-01-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
For Petitioner(s) Mr. Rauf Rahim, AOR
Mr. Zafirual Islam, Adv.
Mr. Ali Asghar Rahim, Adv.
For Respondent(s) Mr. Santosh Krishnan, AOR
Ms. Deepshikha Sansanwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for both the parties. Pursuant to the order passed by this Court on 16.12.2022, notices were issued to the respondent for a limited purpose.
Mr. Santosh Krishnan, learned counsel now appearing for the respondent submits that his client is willing to explore the possibility of mediated settlement.
Signature Not VerifiedDigitally signed by Jatinder Kaur Date: 2023.01.20
Therefore, the parties are referred to the Supreme Court 16:15:20 IST Reason: Mediation Centre to appear before the Coordinator, Supreme Court Mediation Centre on 10.02.2023 at 2.00 p.m. 2 List the matters immediately after receipt of the report of the Mediation Centre.
(JATINDER KAUR) (KAMLESH RAWAT) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)