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Supreme Court - Daily Orders

M/S Savitri Shrimps vs Godrej Agrovet Limited on 18 January, 2023

Bench: V. Ramasubramanian, B.V. Nagarathna

                                                            1

     ITEM NO.3                                  COURT NO.14                        SECTION XVI-A

                                      S U P R E M E C O U R T O F           I N D I A
                                              RECORD OF PROCEEDINGS

     Transfer Petition(s)(Criminal) No(s). 740-742/2022

     M/S SAVITRI SHRIMPS & ORS.                                                     Petitioner(s)

                                                           VERSUS

     GODREJ AGROVET LIMITED                                                         Respondent(s)

     IA No. 178705/2022 - STAY APPLICATION

     Date : 18-01-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA


     For Petitioner(s)                   Mr. Rauf Rahim, AOR
                                         Mr. Zafirual Islam, Adv.
                                         Mr. Ali Asghar Rahim, Adv.


     For Respondent(s)                   Mr. Santosh Krishnan, AOR
                                         Ms. Deepshikha Sansanwal, Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for both the parties. Pursuant to the order passed by this Court on 16.12.2022, notices were issued to the respondent for a limited purpose.

Mr. Santosh Krishnan, learned counsel now appearing for the respondent submits that his client is willing to explore the possibility of mediated settlement.

Signature Not Verified

Digitally signed by Jatinder Kaur Date: 2023.01.20

Therefore, the parties are referred to the Supreme Court 16:15:20 IST Reason: Mediation Centre to appear before the Coordinator, Supreme Court Mediation Centre on 10.02.2023 at 2.00 p.m. 2 List the matters immediately after receipt of the report of the Mediation Centre.

(JATINDER KAUR)                             (KAMLESH RAWAT)
SENIOR PERSONAL ASSISTANT                   COURT MASTER (NSH)