Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37A] [Entire Act] Bengal Presidency - Subsection Section 37A(a) in The Bengal Land-Revenue Sales Act, 1859 (a)for payment to the purchaser, a sum equal to three per cent, of the purchase-money but not less than one rupee; and
