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[Cites 0, Cited by 0] [Section 365(1)] [Section 365] [Entire Act]

State of Nagaland - Subsection

Section 365(1)(c) in Nagaland Municipal Act, 2001

(c)Change or allow the change of the use of any building erected before the commencement of this Act contrary to the use for which such erection was originally sanctioned;