Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143(3)] [Section 143] [Entire Act]

State of Rajasthan - Subsection

Section 143(3)(a) in Rajasthan Civil Services (Pension) Rules, 1996

(a)if the pension in arrears is to be paid for the first time in accordance with the provisions of Rule 128;