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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(3a) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(3a)[ "Associate Dean" means the Head of the teaching wing of a campus] [Words substituted, clauses (3a), (3b) and (4a) inserted by W.B. Act 21 of 1996 ];