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Bombay High Court

Udharam Ammumal Parwani vs Union Of India And Ors. on 28 July, 2025

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

                                                                                                  8.WP.8065.2004+.doc

      HARSHADA H. SAWANT
            (P.A.)
                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                          CIVIL APPELLATE JURISDICTION


                                                    WRIT PETITION NO.8065 OF 2004

                    Udharam Ammumal Parwani (since deceased
                    through legal heirs) Pushpa w/o Udharam A.
                    Parwani and Ors.                           .. Petitioners
                               Versus
                    Union Of India and Ors.                    .. Respondent

                                                                WITH
                                                    WRIT PETITION NO.9397 OF 2004

                    Udharam Ammumal Parwani (since deceased
                    through legal heirs) Pushpa w/o Udharam A.
                    Parwani and Ors.                                .. Petitioners
                               Versus
                    Union Of India and Ors.                         .. Respondent
                                               ....................
                     Mr. Hitesh Vyas a/w. Mr. Rasik Raut, Advocates for Petitioners.
                     Mr. R. V. Govilkar, Senior Advocate a/w. Mr. T. J. Pandian, R. P.
                      Ojha, Ms. Prajakta Joshi, Mr. Gautam Modanwal, Ms. Noorjahan
                      Khan and Ms. Shaba Khan, Advocates for Respondent Nos.1 to 3 in
                      both Petitions.
                                                                ...................
                                                               CORAM : MILIND N. JADHAV, J.
                                                               DATE          : JULY 28, 2025
                    P.C.:

1. Heard Mr. Vyas, learned Advocate for Petitioners and Mr. Govilkar, learned Senior Advocate for Respondent Nos.1 to 3 in both Petitions.

2. List the Writ Petitions on final hearing Board according to turn on weekly final hearing board from 06th August, 2025 onwards.

H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed by HARSHADA HARSHADA HANUMANT HANUMANT SAWANT 1 of 1 SAWANT Date:

2025.07.28 14:50:08 +0530 ::: Uploaded on - 28/07/2025 ::: Downloaded on - 02/08/2025 09:13:13 :::