Bombay High Court
Udharam Ammumal Parwani vs Union Of India And Ors. on 28 July, 2025
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
8.WP.8065.2004+.doc
HARSHADA H. SAWANT
(P.A.)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.8065 OF 2004
Udharam Ammumal Parwani (since deceased
through legal heirs) Pushpa w/o Udharam A.
Parwani and Ors. .. Petitioners
Versus
Union Of India and Ors. .. Respondent
WITH
WRIT PETITION NO.9397 OF 2004
Udharam Ammumal Parwani (since deceased
through legal heirs) Pushpa w/o Udharam A.
Parwani and Ors. .. Petitioners
Versus
Union Of India and Ors. .. Respondent
....................
Mr. Hitesh Vyas a/w. Mr. Rasik Raut, Advocates for Petitioners.
Mr. R. V. Govilkar, Senior Advocate a/w. Mr. T. J. Pandian, R. P.
Ojha, Ms. Prajakta Joshi, Mr. Gautam Modanwal, Ms. Noorjahan
Khan and Ms. Shaba Khan, Advocates for Respondent Nos.1 to 3 in
both Petitions.
...................
CORAM : MILIND N. JADHAV, J.
DATE : JULY 28, 2025
P.C.:
1. Heard Mr. Vyas, learned Advocate for Petitioners and Mr. Govilkar, learned Senior Advocate for Respondent Nos.1 to 3 in both Petitions.
2. List the Writ Petitions on final hearing Board according to turn on weekly final hearing board from 06th August, 2025 onwards.
H. H. SAWANT [ MILIND N. JADHAV, J. ] Digitally signed by HARSHADA HARSHADA HANUMANT HANUMANT SAWANT 1 of 1 SAWANT Date:
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