Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Gujarat - Section Section 19 in The Gujarat Civil Courts Act, 2005 19. Application of the Code. - The procedure prescribed in the Code shall, save in so far as is otherwise provided by this Act, be followed in all Civil Courts.
