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Andhra Pradesh High Court - Amravati

Goriparthi Bhadrachalam, vs The State Of Andhra Pradesh on 25 April, 2025

HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: WP Nos.8143, 5453, 5499, 5546, 5610, 5705, 8109, 8179, 8197, 8203, 8220 and 8473 of 2021 PROCEEDING SHEET Sl.

                                                                 OFFICE
No.     DATE                           ORDER
                                                                  NOTE
      25.04.2025
                   TCDS,J

Finally, post on 05.05.2025.

_______ TCDS,J DR