Andhra Pradesh High Court - Amravati
Goriparthi Bhadrachalam, vs The State Of Andhra Pradesh on 25 April, 2025
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: WP Nos.8143, 5453, 5499, 5546, 5610, 5705, 8109, 8179, 8197, 8203, 8220 and 8473 of 2021 PROCEEDING SHEET Sl.
OFFICE
No. DATE ORDER
NOTE
25.04.2025
TCDS,J
Finally, post on 05.05.2025.
_______ TCDS,J DR