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State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1968

19. Andhra Pradesh Land Encroachment Act not to apply to garden, etc., appertaining to public premises:

- The Provisions of the Andhra Pradesh Land Encroachment Act, 1905 shall not apply to the garden, ground or vacant site, appertaining to any public premises.