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State of Maharashtra - Section

Section 70 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

70. Water Supply for non-irrigation purposes.

- The Appropriate Authority shall regulate the water supply for non-irrigation purposes from Reservoir, Main Canals, Branch Canals, Distributaries and rivers in such a manner as to protect and safeguard the Applicable Water Use Entitlement of Water Users' Associations at all levels.