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[Cites 0, Cited by 0] [Section 5A(2)] [Section 5A] [Entire Act]

State of Tamilnadu - Subsection

Section 5A(2)(ii) in The Tamil Nadu Catering Establishments Rules, 1959

(ii)a statement showing the change in particulars already furnished in the application for registration under rule 4, which necessitates the amendment;