Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 2 in Bihar Hindu Religious Trusts Rules, 1952 2. These Rules shall come into force on [date] [Rules came into force from 29th November, 1952 vide Notification No. 936 dated 29.11.1952.] as the State Government may, by Notification, appoint.
