Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 7 in The National Airports Authority Act, 1985

7. Eligibility of member for re-appointment .-Any person ceasing to be a member shall, unless disqualified under section 4, be eligible for re-appointment as such.