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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(vi) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(vi)the discharging or flushing capacity shall not be less than one gallon of water for each connection basin, or each with or length not exceeding 70 cms. of stall or trough respectively;