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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(xi) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(xi)a member of the staff appointed at the Institute may be placed under suspension and/or disciplinary proceedings may be started against him/her as per the procedure prescribed in the Rules framed under section 32(k) of the Act.