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[Cites 0, Cited by 0] [Section 234] [Entire Act]

Bengal Presidency - Subsection

Section 234(e) in Police Regulations, Bengal , 1943

(e)A return of births and deaths reported during the preceding month shall be forwarded monthly by the officer-in-charge of a police-station to the Sub-divisional Magistrate for transmission to the District Health Officer in Bengal Form. No. 2996A.