Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Bihar - Subsection Section 24(1) in Bihar Power Alcohol Act, 1948 (1)the [State] [Substituted by A.L.O. for the word 'Crown' .] Government may, by notification and subject to the condition of previous publication, make Rules to carry out the purposes of this Act.
