Himachal Pradesh High Court
Nek Ram vs . Shri Subhashish Panda And Others on 5 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Nek Ram Vs. Shri Subhashish Panda and others COPC No. 417 of 2022 05.12.2022 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.
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M/s Sumesh Raj, Dinesh Thakur and Arvind Sharma, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondents.
Notice. Mr. Sumesh Raj, learned Additional Advocate General, accepts notice on behalf of the respondents.
As prayed for, list for consideration on 20th March, 2023.
Response be filed in the meanwhile.
(Ajay Mohan Goel) Judge December 05, 2022 (bhupender) ::: Downloaded on - 05/12/2022 20:34:40 :::CIS