Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 1 in Tamil Nadu Municipalities (Regulation of Sinking of Wells and Safety Measures) Rules, 2015

1. Short title and Commencement.

(1). These rules may be called the Tamil Nadu Municipalities (Regulation of Sinking of Wells and Safety Measures) Rules, 2015.
(2)They shall apply to the whole of the areas which come under the purview of the Acts as defined in clause (a) of rule 2.
(3)They shall apply to sinking of new wells as well as rehabilitation or deepening of existing wells.
(4)They shall come into force at once.