Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Haryana - Subsection Section 22(2) in The Haryana State Legal Service Authority Rules, 1995 (2)The Member Secretary of the Committee shall maintain a register of applications wherein all applications for legal service received under sub-rule (1) shall be entered.
