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Calcutta High Court

Uco Bank vs Precision Engineering Systems on 24 February, 2011

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                                GA No.1435 of 2006
                                CS No. 292 of 1987
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE


                                    UCO BANK

                                       Versus

                        PRECISION ENGINEERING SYSTEMS


BEFORE:

    The Hon'ble JUSTICE SANJIB BANERJEE

Date : 24th February, 2011.

The Court : None appears in support of the application even at the second call. The matter had earlier appeared in the warning list. GA No.1435 of 2006 is dismissed for default. Interim orders, if any, stand vacated. There will be no order as to costs.

(SANJIB BANERJEE, J.) AKGoswami