Calcutta High Court
Uco Bank vs Precision Engineering Systems on 24 February, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
GA No.1435 of 2006
CS No. 292 of 1987
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
UCO BANK
Versus
PRECISION ENGINEERING SYSTEMS
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 24th February, 2011.
The Court : None appears in support of the application even at the second call. The matter had earlier appeared in the warning list. GA No.1435 of 2006 is dismissed for default. Interim orders, if any, stand vacated. There will be no order as to costs.
(SANJIB BANERJEE, J.) AKGoswami