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[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

State of Gujarat - Subsection

Section 94(2)(c) in The Gujarat Maritime Board Act, 1981

(c)all property vested in the Board shall, until the Board is reconstituted under clause (b) or clause (c) of Sub-section (3), vest in the State Government.