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[Cites 0, Cited by 0] [Section 79(5)] [Section 79] [Entire Act]

State of Maharashtra - Subsection

Section 79(5)(v) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(v)to recommend to the Principals, Associate Dean, Deans and Directors the work load of each member of the staff with respect to teaching, research and/or extension education.