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Supreme Court - Daily Orders

Parle Products(P) Ltd vs State Of A.P on 6 August, 2014

Ä    ITEM NO.10                                  COURT NO.6                 SECTION III

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

    Petition(s) for Special Leave to Appeal (C) No(s).                       860-861/2014

    (Arising out of impugned final judgment and order dated 14/06/2012
    in WP No. 7962/2012 and 30/10/2013 in RWPMP No. 10768/2013 passed
    by the High Court of A.P. at Hyderabad)

    PARLE PRODUCTS(P)                     LTD                               Petitioner(s)

                                                       VERSUS

    STATE OF A.P & ORS                                                      Respondent(s)


    Date: 06/08/2014 These petitions were called on for hearing today.

    CORAM :
                                 HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
                                 HON’BLE MR. JUSTICE N.V. RAMANA

    For Petitioner(s)
                                           Mr. S. Ganesh, Sr. Adv.
                                           Mr. Sandeep Narain, Adv.
                                           Mr. M.H. Patel, Adv.
                                           Mr. Ashok B., Adv.
                                           M/s. S. Narain & Co. ,Adv.

    For Respondent(s)
                                           Mr.P. Venkat Reddy, Adv.
                                           Mr. D. Mahesh Babu ,Adv.


                            UPON hearing the counsel the Court made the following
                                                  O R D E R

List the Special Leave Petitions next week.




                         (VISHAL ANAND)                            (INDU POKHRIYAL)
                          COURT MASTER                               COURT MASTER

Signature Not Verified

Digitally signed by
Vishal Anand
Date: 2014.08.06
17:25:32 IST
Reason: