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[Cites 0, Cited by 0] [Section 3A] [Entire Act]

State of Punjab - Subsection

Section 3A(2) in The East Punjab Molasses (Control) Act, 1948

(2)Where any person directed under sub-section (1) to construct tanks fails to do so, the controller may cause tanks to be constructed through any other agency and recover the cost of construction from the defaulter as arrears of land revenue.