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Madras High Court

R.Ramesh vs The Member Secretary on 6 August, 2024

Author: N.Anand Venkatesh

Bench: N.Anand Venkatesh

                                                                           W.P.No.1499 of 2023

                                    IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED 06.08.2024

                                                     CORAM

                                  THE HONOURABLE Mr. JUSTICE N.ANAND VENKATESH


                                                W.P.No.1499 of 2023



                R.Ramesh                                                 .. Petitioner

                                                        Vs

                1.The Member Secretary
                Puducherry Institute of Post Metric
                  Technical Education (PIPMATE)
                Director of Higher and Technical Education (DHTE)
                Lawspet
                Puducherry 605 008

                2.The Principal
                Motilal Nehru Government Polytechnic College
                Lawspet
                Puducherry 605 008

                3.The Secretary to Government
                (Edn.)-cum-Chairman of PIPMATE
                Chief Secretariat
                Puducherry 605 001

                4.N.Sozhan                                              .. Respondents


                1/4



https://www.mhc.tn.gov.in/judis
                                                                                         W.P.No.1499 of 2023




                          Writ Petition filed under Article 226 of the Constitution of India seeking a
                writ of certiorari calling for the records relating to the order of the 1 st respondent in
                No.A/13/1/1/PIPMATE/2013/A1/26, dated 10.01.2023 and quash the same.


                                  For Petitioner   : Mr.L.Chandrakumar
                                  For RR1 to 3     : Mr.R.Sreedhar
                                                     Additional Government Pleader (Puducherry)



                                                        ORDER

This writ petition has been filed challenging the proceedings of the 1st respondent dated 10.01.2023.

2. When the matter was taken up for hearing, the learned Additional Government Pleader appearing on behalf of the respondents 1 to 3 submitted that the 4th respondent has already been transferred. The proceedings dated 21.06.2024 was also placed before this Court and the relevant portion is extracted hereunder :

“The service of Dr.N.Sozhan, HoD, Mechanical Engineering Department, Karaikal Polytechnic College (presently service placed at Motilal Nehru Government Polytechnic College, Puducherry) are 2/4 https://www.mhc.tn.gov.in/judis W.P.No.1499 of 2023 placed at the disposal of the State Project Director, RUSA on full time basis with immediate effect, to coordinate works related to promotion of Internship/Skill Development/Apprenticeship Environment in Higher Education Sector in the U.T. of Puducherry, which is one of the key highlights of NEP, 2020.”

3. Recording the above, this writ petition is disposed of. No costs.

06.08.2024 gya Index : Yes/No Neutral Citation : Yes/No To

1.The Member Secretary Puducherry Institute of Post Metric Technical Education (PIPMATE) Director of Higher and Technical Education (DHTE) Lawspet, Puducherry 605 008

2.The Principal Motilal Nehru Government Polytechnic College Lawspet, Puducherry 605 008

3.The Secretary to Government (Edn.)-cum-Chairman of PIPMATE Chief Secretariat Puducherry 605 001 N.ANAND VENKATESH, J.

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https://www.mhc.tn.gov.in/judis W.P.No.1499 of 2023 gya W.P.No.1499 of 2023 06.08.2024 4/4 https://www.mhc.tn.gov.in/judis