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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(2)(iii) in Tamil Nadu Prohibition Act, 1937

(iii)[ the 1st May 1981, in so far as it relates to the matters dealt with in sections 17-B, 17-C, 17-D, 17-E, 18-B and 18-C.] [Added by Tamil Nadu Act No. 51 of 1981.]