Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Nagaland - Subsection

Section 23(2)(b) in Nagaland Municipal Act, 2001

(b)The population of all the wards as far as practicable, is the same through out the municipal council area or town council area,