Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Himachal Pradesh - Subsection

Section 3(2)(b) in The Himachal Pradesh Non-Biodegradable Garbage (Control) Act, 1995

(b)the garbage is deposited in a location designated, by a local authority having jurisdiction on an area for the disposal of the garbage.