Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Rajasthan - Subsection Section 6(I) in The Rajasthan Agricultural Produce Markets Rules, 1963 (I)d`"kd fuokZpu&{ks=ksa ds fy, & e.Mh {ks= dh laLFkkvksa ds leLr lnL; fdlh d`"kd fuokZpu&{ks= esa er nsus ds fy, vfgZr gksaxs %&
