Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 240(2)] [Section 240] [Entire Act] Union of India - Subsection Section 240(2)(b) in Insolvency And Bankruptcy Code, 2016 (b)the persons to whom access to information stored with the information utility may be provided under sub-clause (d) of clause (9) of section 3;