Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17A(2)] [Section 17A] [Entire Act]

Daman and Diu - Subsection

Section 17A(2)(c) in The Goa, Daman and Diu Public Gambling Act, 1976

(c)under section 13D(g),other powers, duties and functions of the Gaming commissioner;