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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(3) in The National Capital Region Planning Board Rules, 1985

(3)Objections and suggestions may be sent in writing to the Member-Secretary, National Capital Region Planning Board at .......................................... before the ............................ day of ................. 19............Any person making the objections or suggestions should also give his name and address.Member SecretaryPlace : New DelhiNational Capital Region Planning BoardDated:Form B(See Rule 27)Notice under Sub-section 1 of Section 13 of the National Capital Region Planning Board Act, 1985 read with Rule 27th of the National Capital Region Planning Board Rules, 1985Notice is hereby given that :-