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State of Tamilnadu - Section

Section 20 in General Rules for the Localization and Demarcation of Enclosures in Reserved Forests

20. Signboards. - Signboards or "forest reserves" or "forest topes", "forest depots", "forest offices", "forest stations" and "forest camps" should be made with a zinc or tin plate, painted white on both sides, with 1 inch letters cut out and nailed to 1 inch boards (= inch planks set crossways), painted black on both sides (with tar), and measuring 15 inches upright by 12 inches broad. They should be fixed by one nail, so as to hang perpendicularly from suitable posts or trees, and must always be placed on the left hand side of any road or path that enters the enclosure as well as (in the case of reserves) on the side of the reserve where every path or road that border the reserve, first touches it and last touches it.

In the case of reserved forests, every path that touches the boundary, and every admitted right of way must be marked as shown in the margin with a signboard.