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State of Andhra Pradesh - Section

Section 78 in Criminal Rules of Practice and Circular Orders, 1990

78. Copy of judgment when to be sent to Professors/Lecturers in Forensic Medicine:

- Sessions Judges and Magistrates shall forward copies of the judgments to the Professors/Lecturers in the Medical Colleges at Hyderabad, Visakhapatnam, Guntur, Kurnool, Tirupathi, Warangal and Kakinada, as the case may be in which his evidence has been taken.Diary