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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(5) in The National Bank For Agriculture And Rural Development Act, 1981

(5)[ The directors appointed under clauses (b) to (f) of sub-section (1) of section 6 shall hold office during the pleasure of the Central Government.] [ Inserted by Act 66 of 1988, Section 45 (w.e.f. 30.12.1988).]