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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(4)(v) in Punjab Regulation of Wood Based Industries Rules, 2019

(v)Industries or processing units using round logs of the species notified as agriculture or agroforestry produce and/or exempted from the regime of felling and transit regulations,irrespective of size and type of saw.