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Union of India - Section

Section 68 in THE INDUSTRIAL RELATIONS CODE, 2020

68. Duty of an employer to maintain muster rolls of workers.

- Notwithstanding that workers in any industrial establishment have been laid-off. it shall be the duty of every employer to maintain for the purposes of this Chapter a muster roll, and to provide for the making of entries therein by workers who may present themselves for work at the establishment at the appointed time during normal working hours.