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[Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act]

State of Uttarakhand - Subsection

Section 43(1)(c) in Uttarakhand Panchayati Raj Act, 2016

(c)Public land and other property transferred by Government to the Zila Panchayat, Kshetra Panchayat and Gram Panchayat or transferred by gift, sale or otherwise for local public purposes.