Madhya Pradesh High Court
M/S Bharat Sanchar Nigam Ltd. vs Assistant Provident Fund Commissioner ... on 18 December, 2017
1 Writ Appeal No.1195/2017 Indore, Dated 18.12.2017 As prayed by Shri Prateek Patwardhan, learned counsel for the appellant, list the matter after Winter Vacation.
(P.K. Jaiswal) (Virender Singh)
Judge Judge
rcp
Ramesh Digitally signed by Ramesh Chandra
Pithwe
DN: c=IN, o=High Court of Madhya Chandra Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, 2.5.4.20=5657c7dcce52095b400cf9f273e8 b1cd636bdbf86f330909bb87923adec1e2 Pithwe 7a, cn=Ramesh Chandra Pithwe Date: 2017.12.22 12:37:39 +05'30'