Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 76 in First Statutes of the University of Udaipur

76. Delegation of powers.

- The Board may delegate powers to incure expenditure out of the University Fund to the Finance Committee or such officers or employees of the University as may be provided in the regulations.