Section 5(1)(e) in The Standard of Weights and Measures (Approval of Models) Rules, 1987

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(e)[ trade name or brand name and type of the weight or measure.] [Substituted by G.S.R. 492(E), dated 24-5-2000 (w.e.f. 8-8-2000). ]

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