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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(1) in Rajasthan Registration Rules, 1955 Volume II

(1)They may confidentially enquire from officials and non- officials of good position whether any complaints against the Sub-Registrar or his staff are known to them. If so, they may enquire into them.