Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11E(3)] [Section 11E] [Entire Act] State of West Bengal - Subsection Section 11E(3)(a) in The West Bengal Fire Services Act, 1950 (a)in the former case, by the owner or, if the owner is not traceable, the occupier, and