Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Odisha - Section Section 266 in Orissa Municipal Act, 1950 266. Prohibition against commencement of work without permission. - The Construction or reconstruction of a building shall not begin unless and until the Executive Officer has granted permission for the execution of the work.
