Page No.# 1/3 vs Union Of India And 4 Ors on 31 August, 2021

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Gauhati High Court

Page No.# 1/3 vs Union Of India And 4 Ors on 31 August, 2021

Bench: Prasanta Kumar Deka

                                                                Page No.# 1/3

GAHC010119372018




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/3693/2018

         CENTRAL ENGINEERING INSTITUTE OF TECHNOLOGY SOCIETY AND 3
         ORS.
         JORHAT, A.T. ROAD, KENDUGURI, JORHAT, DISTRICT- JORHAT, ASSAM,
         PIN- 785010. REPRESENTED BY ITS CHAIRMAN SRI BOLORAM BORAH, 60
         YEARS, D.O.B. 01.01.1962

         2: SOCIETY FOR INFORMATION TECHNOLOGY DEVELOPMENT (SITD)
          DULIAJAN
          H.O. DULIAJAN
          DIST.- DIBRUGARH
         ASSAM
          BRANCH OFFICE- UDAYAN PATH
          HENGRABARI
          HOUSE NO. 9
          DISPUR
          GUWAHATI
          KAMRUP(METRO)
         ASSAM. REPRESENTED BY ITS CENTRE DIRECTOR SRI SUMAN DEV
         AGE 44 YEARS
          D.O.B. 13.03.1974

         3: SOCIETY FOR INFORMATION TECHNOLOGY DEVELOPMENT
          JORHAT
          HEAD OFFICE- JORHAT
          DIST.- JORHAT
         ASSAM. BRANCH OFFICE- UDAYAN PATH
          HENGRABARI
          GUWAHATI- 781006
          DISTRICT- KAMRUP (METROPOLITAN)
         ASSAM. REPRESENTED BY ITS CHAIRMAN SRI BIPUL KERKETTA
         AGE 34 YEARS
          D.O.B.- 01.01.1983

         4: HEMLATA EDUCATION FOUNDATION
                                                       Page No.# 2/3

HOUSE NO. 2
THIRD FLOOR
MALIGAON CHARIALI
GUWAHATI-17
DIST.- KAMRUP (METRO)
ASSAM
REPRESENTED BY ITS CHAIRMAN
SRI PRANJYOTI BAISHYA
35 YEARS
D.O.B. - 21.03.198

VERSUS

UNION OF INDIA AND 4 ORS.
THROUGH THE SECRETARY, MINISTRY OF LABOUR AND
EMPOWERMENT, DIRECTORATE GENERAL OF EMPLOYMENT AND
TRAINING, GOVT. OF INDIA, NEW DELHI.

2:THE STATE OF ASSAM
THROUGH THE PRINCIPAL SECRETARY TO THE DEPARTMENT OF
LABOUR AND EMPLOYMENT
 DISPUR
 GUWAHATI- 781006
 DIST. KAMRUP(METRO)
ASSAM.

3:THE DIRECTOR OF EMPLOYMENT AND CRAFTMAN TRAINING
ASSAM
 REHABARI
 GUWAHATI- 781008
 DIST. KAMRUP (METRO)
ASSAM.

4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
 DEPARTMENT OF LABOUR AND EMPLOYMENT
 DISPUR, GUWAHATI- 781006, DIST.- KAMRUP(METRO), ASSAM.

5:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
 FINANCE DEPTT., DISPUR
 GUWAHATI- 781006, DIST.- KAMRUP(METRO), ASSAM.

6:THE COMMISSIONER AND SECRETARY
 SKILL EMPLOYMENT AND ENTREPRENEURSHIPS DEPARTMENT
 BLOCK-D, 3RD FLOOR, ASSAM SECRETARIAT, DISPUR
 GUWAHATI-06
 KAMRUP(M)
ASSAM
                                                                        Page No.# 3/3

Advocate for the Petitioner   : MR. S K BHATTACHARYYA

Advocate for the Respondent : SC, LABOUR AND UNEMPLOYMENT




                                   BEFORE
                 HONOURABLE MR. JUSTICE PRASANTA KUMAR DEKA

                                        ORDER

Date : 31.8.2021 Heard Mr. B.Singha, learned counsel for the petitioners.

This writ petition is filed by four writ petitioners on separate work orders thereby claiming the contractual dues for Skill Development Initiative Scheme based on Modular Employable Scheme.

Mr. S. P.Das, learned Standing Counsel for respondent Nos. 3 and 6 Skill Employment and Entrepreneurships Department and Mr. R. Borpujari learned Standing Counsel, Finance Department respondent No. 5 raised a preliminary objection in respect of maintainability of the writ petition due to separate cause of action.

On perusal of the contents of the writ petition, I find the submissions of the learned counsel for the respondents have force. In view of the same Mr. Singha sought one week time in order to take necessary instruction .

List on 10.9.2021.

JUDGE Comparing Assistant

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