Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 29 in National Academy of Legal Studies and Research University Act, 1998 29. Powers to make rules. - 1. On the recommendations of the General Council, the Government may, by notification make rules to carry out the purposes of this Act.
