Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] Union of India - Subsection Section 23(4) in The Mineral Concession Rules, 1960 (4)The receipt of every such application shall be acknowledged in Form D.[* * *] [ Rule 23-A omitted by G.S.R. 908(E), dated 19.10.1989. Earlier, it was inserted by G.S.R. 86(E), dated 10.2.1987.]
